United India Insrance Co Ltd vs Ram Kailash And Others
2019 Latest Caselaw 3987 ALL

Citation : 2019 Latest Caselaw 3987 ALL
Judgement Date : 2 May, 2019

Allahabad High Court

United India Insrance Co Ltd vs Ram Kailash And Others on 2 May, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 221 of 2005
 

 
Appellant :- United India Insrance Co Ltd
 
Respondent :- Ram Kailash And Others
 
Counsel for Appellant :- Ashish Kumar Bhattacharya
 
Counsel for Respondent :- Amit Kumar Sinha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Amit Kumar Sinha, learned counsel for respondent has sought adjournment on the ground of illness.

2. List on 15.5.2019.

Order Date :- 2.5.2019

Mukesh

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