Raju Rajbhar vs State Of U.P.
2019 Latest Caselaw 3949 ALL

Citation : 2019 Latest Caselaw 3949 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Raju Rajbhar vs State Of U.P. on 1 May, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 74
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9234 of 2019
 

 
Applicant :- Raju Rajbhar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajeev Chaddha
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Vide order dated 1.4.2019 the progress report of trial was called for from Session Judge concern. The record shows that the same is awaited.

Issue reminder to the Session Judge concern for sending the progress report in compliance of the order dated 1.4.2019 at an early date.

List after 10 days.

Order Date :- 1.5.2019

Masarrat

Download the LatestLaws.com Mobile App