Smt Kamlesh Upmanyu vs State Of U.P Thru Prin Secy Basic ...
2019 Latest Caselaw 3930 ALL

Citation : 2019 Latest Caselaw 3930 ALL
Judgement Date : 1 May, 2019

Allahabad High Court

Smt Kamlesh Upmanyu vs State Of U.P Thru Prin Secy Basic ... on 1 May, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 34286 of 2018
 
Petitioner :- Smt Kamlesh Upmanyu
 
Respondent :- State Of U.P Thru Prin Secy Basic Education & Ors
 
Counsel for Petitioner :- Dharm Raj Misra
 
Counsel for Respondent :- C.S.C,Sonu,Vinay Tripathi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Steps taken.

Office to proceed accordingly.

Order Date :- 1.5.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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