Mohd. Haneef And Others vs Deputy Director Conoslidation ...
2019 Latest Caselaw 976 ALL

Citation : 2019 Latest Caselaw 976 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Mohd. Haneef And Others vs Deputy Director Conoslidation ... on 11 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1159 of 1982
 

 
Petitioner :- Mohd. Haneef And Others
 
Respondent :- Deputy Director Conoslidation Sultanpur
 
Counsel for Petitioner :- M.A.Khan,Mohiuddin Khan
 
Counsel for Respondent :- R.K.Sinha,C.S.C
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri R.K. Sinha, counsel for the respondent.

List again in the next cause list.

Order Date :- 11.3.2019

Satyam

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