Daya Ram And Others vs D.D.C. Faizabad And Ors
2019 Latest Caselaw 965 ALL

Citation : 2019 Latest Caselaw 965 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Daya Ram And Others vs D.D.C. Faizabad And Ors on 11 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1437 of 1979
 

 
Petitioner :- Daya Ram And Others
 
Respondent :- D.D.C. Faizabad And Ors
 
Counsel for Petitioner :- Hargur Charan,H.G.Upadhyay,Ishwar Dutt Shukla,N.Srivastava,Santosh Kumar Mehrotra,Shiv Shanker Mishra,Uma Shankar Sahai
 
Counsel for Respondent :- Irfan Ahmad,Irfan Ahmad,M A Siddiqui,M.Ahmad
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri Santosh Kumar Mehrotra, counsel for the petitioners.

List again peremptorily in the next cause list.

Order Date :- 11.3.2019

Satyam

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