Ram Surat Chaudhary vs State Of ...
2019 Latest Caselaw 949 ALL

Citation : 2019 Latest Caselaw 949 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Ram Surat Chaudhary vs State Of ... on 11 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 28509 of 2018
 
Petitioner :- Ram Surat Chaudhary
 
Respondent :- State Of U.P.Thru.Prin.Secy.Cooperative Govt.Of U.P. & Ors.
 
Counsel for Petitioner :- Rakesh Chandra Tewari,Gyan Prakash Srivastava
 
Counsel for Respondent :- C.S.C.,Shireesh Kumar,Vinod Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list/ put up this petition day after tomorrow i.e. 13.03.2019.

Since the pleadings have been exchanged in the matter and are complete, therefore, the matter may be heard finally peremptorily.

Order Date :- 11.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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