Ganga Ram And Others vs Deputy Director, Consolidation, ...
2019 Latest Caselaw 941 ALL

Citation : 2019 Latest Caselaw 941 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

Ganga Ram And Others vs Deputy Director, Consolidation, ... on 11 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1085 of 1982
 

 
Petitioner :- Ganga Ram And Others
 
Respondent :- Deputy Director, Consolidation, Pratapgarh And Others
 
Counsel for Petitioner :- M.Naseerullah
 
Counsel for Respondent :- C.S.C.,Harguru Charan,S.K.Pandey,V.K.Srivastava
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioners prays for and is granted one week's further time to take appropriate steps as a result of the death of proposed respondent no. 3/1.

List after one week.

Order Date :- 11.3.2019

Satyam

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