K.P.Singh vs Union Of India Through General ...
2019 Latest Caselaw 933 ALL

Citation : 2019 Latest Caselaw 933 ALL
Judgement Date : 11 March, 2019

Allahabad High Court

K.P.Singh vs Union Of India Through General ... on 11 March, 2019

Bench: Ritu Raj Awasthi, Alok Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1055 of 2001
 

 
Petitioner :- K.P.Singh
 
Respondent :- Union Of India Through General Manager Northern Rly.
 
Counsel for Petitioner :- D.S.Chaube,Alok Sharma,Anil Kumar Yadav,Ram Milan Yadav,Uma Kant Dixit
 
Counsel for Respondent :- A.K.Chaturvedi,Neerav Chitravanshi,Vinay Shanker
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Adjourned on reported illness of Sri Anil Kumar Yadav, learned counsel for the petitioner.

List again.

Order Date :- 11.3.2019

psd

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