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Satish Chandra vs A.D.C. Gonda And Others
2019 Latest Caselaw 884 ALL

Citation : 2019 Latest Caselaw 884 ALL
Judgement Date : 8 March, 2019

Allahabad High Court
Satish Chandra vs A.D.C. Gonda And Others on 8 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 1754 of 1985
 

 
Petitioner :- Satish Chandra
 
Respondent :- A.D.C. Gonda And Others
 
Counsel for Petitioner :- H.S.Sahai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri Rakesh Kumar Maurya, counsel for the respondents.

List again in the next cause list.

Order Date :- 8.3.2019

Satyam

 

 

 
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