Citation : 2019 Latest Caselaw 881 ALL
Judgement Date : 8 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- CONSOLIDATION No. - 117 of 1982 Petitioner :- Ram Ujagir S/O Ishwar Dutt & Ors. Respondent :- Deputy Director Of Consolidation Faizabad & Ors. Counsel for Petitioner :- S.K. Mehrotra,Mohammad Aslam Khan,Prabhakar Tewari,Prabhakar Tiwari Counsel for Respondent :- C.S.C.,Dr. Ramsurat Pande,H.S. Sahai,P.N. Singh Kaushik,U.S.Sahai Hon'ble Salil Kumar Rai,J.
Order on C.M. Application No. 95099 of 2018
The amendments sought through the aforesaid application No. 95099 of 2018 are formal in nature. The amendment application shall be considered at the time of hearing.
List for final hearing/disposal after two weeks.
Order Date :- 8.3.2019
Satyam
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