Sadanand Tewari vs Deputy Director Of Consolidation ...
2019 Latest Caselaw 877 ALL

Citation : 2019 Latest Caselaw 877 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

Sadanand Tewari vs Deputy Director Of Consolidation ... on 8 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 5864 of 1982
 

 
Petitioner :- Sadanand Tewari
 
Respondent :- Deputy Director Of Consolidation Faizabad
 
Counsel for Petitioner :- B.K.Shukla,C.M.Pandey,Ishwar Dutt Shukla,Ms. Parul Bajpai,Nishant Shukla,S.P.Tiwari,Santosh Kumar Mehrotra,Vinod Kumar Singh
 
Counsel for Respondent :- C.S.C.,H.S.Sahai,O.P.Mishra,R.A Upadhyay,R.S.Pandey
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri Santosh Kumar Mehrotra, counsel for the petitioner.

List again peremptorily in the next cause list.

Order Date :- 8.3.2019

Satyam

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