M/S S.Gul Mohammad & Company Thru ... vs Union Of India Thru Officer ...
2019 Latest Caselaw 866 ALL

Citation : 2019 Latest Caselaw 866 ALL
Judgement Date : 8 March, 2019

Allahabad High Court

M/S S.Gul Mohammad & Company Thru ... vs Union Of India Thru Officer ... on 8 March, 2019

Bench: Ritu Raj Awasthi, Alok Mathur




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL FROM ORDER No. - 378 of 2005
 

 
Appellant :- M/S S.Gul Mohammad & Company Thru Partner
 
Respondent :- Union Of India Thru Officer Commanding Supply Dep. & 2 Ors.
 
Counsel for Appellant :- Swayambhoo Handranshul,Prashant Kumar
 
Counsel for Respondent :- Raj Kumar Singh,Sb.Pandey
 

 
Hon'ble Ritu Raj Awasthi,J.

Hon'ble Alok Mathur,J.

Adjourned on the reported illness of Sri Rahul Roshan Dubey, learned counsel for the appellant.

List again.

Order Date :- 8.3.2019

psd

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