Mool Chand Bhar vs State Of U.P.
2019 Latest Caselaw 790 ALL

Citation : 2019 Latest Caselaw 790 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Mool Chand Bhar vs State Of U.P. on 7 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL APPEAL No. - 1380 of 2004
 

 
Appellant :- Mool Chand Bhar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Atul Kumar Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

Joint affidavit filed on behalf of the appellant, informant as well as injured be taken on record.

List after two weeks.

Order Date :- 7.3.2019

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