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The New India Assurance Co. Ltd. vs Km. Bharti And Others
2019 Latest Caselaw 780 ALL

Citation : 2019 Latest Caselaw 780 ALL
Judgement Date : 7 March, 2019

Allahabad High Court
The New India Assurance Co. Ltd. vs Km. Bharti And Others on 7 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2105 of 2003
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Km. Bharti And Others
 
Counsel for Appellant :- V.C. Dixit
 
Counsel for Respondent :- Santosh Yadav
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

It appears that no reply has been filed on the cross objection which is taken on record today. Rejoinder affidavit, if any, may be filed by respondent - claimants on or before 25.3.2019.

List on 25.3.2019.

Order Date :- 7.3.2019

Mukesh

 

 

 
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