Surendra Pal Singh vs Ram Niwas Agrawal And Others
2019 Latest Caselaw 770 ALL

Citation : 2019 Latest Caselaw 770 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Surendra Pal Singh vs Ram Niwas Agrawal And Others on 7 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 222 of 1996
 

 
Appellant :- Surendra Pal Singh
 
Respondent :- Ram Niwas Agrawal And Others
 
Counsel for Appellant :- M.Jain
 
Counsel for Respondent :- Saral Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Madhav Jain and Sri Ramesh Singh, counsel for the appellant and respondents both have sought adjournment on the ground of illness.

List on 14.3.2019.

Order Date :- 7.3.2019

Mukesh

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