Smt. Mandrawati Devi vs State Of U.P. Thru Prin.Secy. ...
2019 Latest Caselaw 753 ALL

Citation : 2019 Latest Caselaw 753 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Smt. Mandrawati Devi vs State Of U.P. Thru Prin.Secy. ... on 7 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 6614 of 2019
 
Petitioner :- Smt. Mandrawati Devi
 
Respondent :- State Of U.P. Thru Prin.Secy. Medical & Health Lko. & Ors.
 
Counsel for Petitioner :- Sushil Kumar Pathak,Rakesh Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the parties.

List this petition on 15.03.2019 as fresh to enable the learned Standing Counsel to seek complete instructions in the matter.

Order Date :- 7.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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