Chhote Lal Tripathi vs Santoshi Mishra
2019 Latest Caselaw 721 ALL

Citation : 2019 Latest Caselaw 721 ALL
Judgement Date : 7 March, 2019

Allahabad High Court

Chhote Lal Tripathi vs Santoshi Mishra on 7 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 517 of 2018
 

 
Appellant :- Chhote Lal Tripathi
 
Respondent :- Santoshi Mishra
 
Counsel for Appellant :- Lalit Kumar Misra
 
Counsel for Respondent :- Santosh Kumar Mishra,Archana Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Lalit Kumar Mishra, learned counsel for appellant has sought adjournment on the ground of illness.

List on 15.3.2019.

Order Date :- 7.3.2019

Mukesh

Download the LatestLaws.com Mobile App