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Bali Karan & Others vs District Deputy Director Of ...
2019 Latest Caselaw 667 ALL

Citation : 2019 Latest Caselaw 667 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
Bali Karan & Others vs District Deputy Director Of ... on 6 March, 2019
Bench: Salil Kumar Rai



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 745 of 1982
 

 
Petitioner :- Bali Karan & Others
 
Respondent :- District Deputy Director Of Consolidation, Faizabad & Others
 
Counsel for Petitioner :- H.S.Sahai,Ram Lagan Mishra,Surya Prasad Tiwari,U.S.Sahai
 
Counsel for Respondent :- C.S.C.,Ravindra K.Sinha,S.P. Tewari
 

 
Hon'ble Salil Kumar Rai,J.

The case is passed over on the illness slip of Sri Surya Prasad Tiwari, counsel for the petitioners.

List again peremptorily in the next cause list.

Order Date :- 6.3.2019

Satyam

 

 

 
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