Ambika And Others vs Deputy Director Consolidation, ...
2019 Latest Caselaw 663 ALL

Citation : 2019 Latest Caselaw 663 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Ambika And Others vs Deputy Director Consolidation, ... on 6 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 3446 of 1981
 

 
Petitioner :- Ambika And Others
 
Respondent :- Deputy Director Consolidation, Faizabad And Others
 
Counsel for Petitioner :- Mohd. Arif Khan,Prem Shanker Shukla,U.S. Sahai
 
Counsel for Respondent :- C.S.C.,Suresh Kumar
 

 
Hon'ble Salil Kumar Rai,J.

The cases of Mohd. Arif Khan, counsel for the petitioners are reported to be adjourned for today.

The case is passed over for the day.

List peremptorily in the next cause list.

Order Date :- 6.3.2019

Satyam

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