Laxman And Others vs State Of U.P.And Another
2019 Latest Caselaw 639 ALL

Citation : 2019 Latest Caselaw 639 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Laxman And Others vs State Of U.P.And Another on 6 March, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 898 of 2004
 

 
Appellant :- Laxman And Others
 
Respondent :- State Of U.P.And Another
 
Counsel for Appellant :- N. Lal,Yogesh Tiwari
 
Counsel for Respondent :- A.N.Singh,Ajit Singh Rana,R.S.Rana
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

In re: Civil Misc. Impleadment Application No. of 2018.

Heard learned counsel for the parties.

Impleadment application is allowed.

Impleadment of legal heirs in the array of parties may be carried out within a week.

List thereafter.

Order Date :- 6.3.2019

RCT/-

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