Shiksha Prasad Samiti Ambedkar ... vs State Of U.P. Thru Prin. Secy. ...
2019 Latest Caselaw 618 ALL

Citation : 2019 Latest Caselaw 618 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Shiksha Prasad Samiti Ambedkar ... vs State Of U.P. Thru Prin. Secy. ... on 6 March, 2019

Bench: Karunesh Singh Pawar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 4709 of 2014
 

 
Petitioner :- Shiksha Prasad Samiti Ambedkar Nagar Thru Member & 7 Others
 
Respondent :- State Of U.P. Thru Prin. Secy. Secondary Education & Others
 
Counsel for Petitioner :- Sharad Pathak,Pawan Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Anurag Kumar Singh,Virendra Singh
 

 
Hon'ble Karunesh Singh Pawar,J.

Rejoinder affidavit on behalf of petitioner is taken on record.

List in week commencing 25.03.2019 peremptorily.

Order Date :- 6.3.2019

psd

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