M/S Pharmed Ltd. Through Its ... vs Presiding Officer, Labour Court ...
2019 Latest Caselaw 605 ALL

Citation : 2019 Latest Caselaw 605 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

M/S Pharmed Ltd. Through Its ... vs Presiding Officer, Labour Court ... on 6 March, 2019

Bench: Karunesh Singh Pawar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 5502 of 2012
 

 
Petitioner :- M/S Pharmed Ltd. Through Its Chairman And Others
 
Respondent :- Presiding Officer, Labour Court U.P. At Faizabad & Others
 
Counsel for Petitioner :- Abdul Razzaque Khan,Aasif Razzaque Khan
 
Counsel for Respondent :- C.S.C.,Amrendra Singh,Ashok Kumar Shukla,J.N. Singh,Sheikh Mohammad Ali,Sushil Kumar
 

 
Hon'ble Karunesh Singh Pawar,J.

Adjourned on the illness slip of Sri Sushil Kumar, learned counsel for the respondent.

List in next week.

Order Date :- 6.3.2019

psd

Download the LatestLaws.com Mobile App