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Govind Bhushan Madhukar vs Babasaheb Bhimrao Ambedkar ...
2019 Latest Caselaw 597 ALL

Citation : 2019 Latest Caselaw 597 ALL
Judgement Date : 6 March, 2019

Allahabad High Court
Govind Bhushan Madhukar vs Babasaheb Bhimrao Ambedkar ... on 6 March, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 12225 of 2018
 
Petitioner :- Govind Bhushan Madhukar
 
Respondent :- Babasaheb Bhimrao Ambedkar University Thru. Registrar & Ors.
 
Counsel for Petitioner :- Shishir Jain,Lakshyadeep Srivastava
 
Counsel for Respondent :- Rajesh Tiwari,Anubhav Prakash,Dr. V.K. Singh,Mohammad Ehtesham Khan
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the parties.

Dr. V.K. Singh, learned counsel for the opposite parties prays for and is granted three days' time to file the supplementary counter affidavit replying the contents of the supplementary affidavit filed by the petitioner on 17.08.2018 as well as the contents of the rejoinder affidavit filed by the petitioner.

It is expected that a copy of the supplementary counter affidavit shall be served upon learned counsel for the petitioner on or before 11.03.2019.

List this petition on 13.03.2019 within top ten cases.

Order Date :- 6.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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