Umesh Chandra vs State Of U.P. And Other
2019 Latest Caselaw 574 ALL

Citation : 2019 Latest Caselaw 574 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Umesh Chandra vs State Of U.P. And Other on 6 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 22600 of 2011
 

 
Petitioner :- Umesh Chandra
 
Respondent :- State Of U.P. And Other
 
Counsel for Petitioner :- H.L. Pandey,Gautam,S.N.Pandey
 
Counsel for Respondent :- C.S.C.,Atul Kumar
 

 
Hon'ble Prakash Padia,J.

Put up this matter in the additional cause list on 08.3.2019. Learned counsel for the petitioner is directed to inform learned counsel for the respondents regarding this order in writing by tomorrow.

Order Date :- 6.3.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App