Ram Siromani vs Ram Asrey & Others
2019 Latest Caselaw 568 ALL

Citation : 2019 Latest Caselaw 568 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Ram Siromani vs Ram Asrey & Others on 6 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 2040 of 1982
 

 
Petitioner :- Ram Siromani
 
Respondent :- Ram Asrey & Others
 
Counsel for Petitioner :- N.K.Pandey,Mohammad Aslam Khan,R.U.Pandey
 
Counsel for Respondent :- O.N. Pandey,Pankaj Shukla,Radhey Shyam Dwivedi,V.K. Chaudhary
 

 
Hon'ble Salil Kumar Rai,J.

The cases of Mohammad Aslam Khan, counsel for the petitioner are reported to be adjourned for today.

The case is passed over for the day.

List peremptorily in the next cause list.

Order Date :- 6.3.2019

Satyam

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