Arvind Kumar Shukla vs The State Of ...
2019 Latest Caselaw 550 ALL

Citation : 2019 Latest Caselaw 550 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Arvind Kumar Shukla vs The State Of ... on 6 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 15102 of 2018
 
Petitioner :- Arvind Kumar Shukla
 
Respondent :- The State Of U.P.Throu,Secy.Madhyamik Education Lko.And Ors
 
Counsel for Petitioner :- Pt. S. Chandra
 
Counsel for Respondent :- C.S.C.,Raj Kr Singh Suryvanshi,Surya Prakash Singh
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the parties.

Sri Surya Prakash Singh, learned counsel for the opposite party No.9 prays for and is granted ten days' time to file the counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this petition on 27.03.2019 within top twenty cases.

Order Date :- 6.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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