Citation : 2019 Latest Caselaw 507 ALL
Judgement Date : 5 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 68 Case :- APPLICATION U/S 482 No. - 30352 of 2018 Applicant :- Shiv Sahai Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Vindeshwari Prasad,Praveen Kumar Srivastava Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
On the request of learned counsel for the applicant, list in the next cause list. Interim order, if any, is extended till the next date of listing.
Order Date :- 5.3.2019
Masarrat
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