Counsel For Appellant vs Counsel For
2019 Latest Caselaw 486 ALL

Citation : 2019 Latest Caselaw 486 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Counsel For Appellant vs Counsel For on 5 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 719 of 2004
 

 
Appellant :- Smt. Lalli Devi
 
Counsel for Appellant :- V. Singh,S.M. Iqbal Hasan,Syed Badshah Husain Naqvi
 
Counsel for Respondent :- Salamuddin Khan,Rahul Agarwal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

(Ref: Substitution Application)

1. Sri Salamuddin Khan and Sri Rahul Agarwal-Advocates are absented themselves.

2. Allowed.

3. Let substitution be carried out on or before within five days.

4. List the appeal on 29.3.2019.

Order Date :- 5.3.2019

Mukesh

Download the LatestLaws.com Mobile App