Ram Gopal Verma vs The Union Of India Thru The G.M. N. ...
2019 Latest Caselaw 450 ALL

Citation : 2019 Latest Caselaw 450 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Ram Gopal Verma vs The Union Of India Thru The G.M. N. ... on 5 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 75517 of 2010
 

 
Petitioner :- Ram Gopal Verma
 
Respondent :- The Union Of India Thru The G.M. N. C. R. And Others
 
Counsel for Petitioner :- Shyamal Narain,Suresh Singh Yadav
 
Counsel for Respondent :- Govind Saran,Devendra Tripathi,S.C.,Tarun Varma
 

 
Hon'ble Prakash Padia,J.

Supplementary affidavit filed on behalf of petitioner is taken on record.

Learned counsel for the respondents prays for and is granted three weeks' time to file supplementary counter affidavit.

List in the week commencing 17.4.2019.

Order Date :- 5.3.2019

Pramod Tripathi

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