Navrang Prasad And Others vs State Of U.P. And Others
2019 Latest Caselaw 449 ALL

Citation : 2019 Latest Caselaw 449 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Navrang Prasad And Others vs State Of U.P. And Others on 5 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 7488 of 2010
 

 
Petitioner :- Navrang Prasad And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Arvind Srivastava,Jagat Narayan Shukla
 
Counsel for Respondent :- C.S.C.,R.K.Pandey,Rudra Pratap Singh
 

 
Hon'ble Prakash Padia,J.

List on 13.3.2019 showing the name of Mr. Manu Singh as counsel for the respondents.

Order Date :- 5.3.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App