Smt. Jaya Singh vs Ramesh Singh
2019 Latest Caselaw 439 ALL

Citation : 2019 Latest Caselaw 439 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Smt. Jaya Singh vs Ramesh Singh on 5 March, 2019

Bench: Shashi Kant Gupta, Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- FIRST APPEAL No. - 342 of 2008
 

 
Appellant :- Smt. Jaya Singh
 
Respondent :- Ramesh Singh
 
Counsel for Appellant :- Sameer Jain
 
Counsel for Respondent :- Neeraj Kumar Srivastava
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned counsel for the appellant, list this case after Holi vacation.

Order Date :- 5.3.2019

RCT/-

Download the LatestLaws.com Mobile App