Indradev vs Lajpat Rai And Another
2019 Latest Caselaw 2167 ALL

Citation : 2019 Latest Caselaw 2167 ALL
Judgement Date : 30 March, 2019

Allahabad High Court

Indradev vs Lajpat Rai And Another on 30 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 1362 of 2019
 

 
Petitioner :- Indradev
 
Respondent :- Lajpat Rai And Another
 
Counsel for Petitioner :- Anil Kumar Aditya,Diwakar Prasad Tiwari
 

 
Hon'ble Manoj Kumar Gupta,J.

List in the next cause list showing name of Sri Ashish Agrawal as counsel for the respondents.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 30.3.2019

skv

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