M/S Oriental Insurance Co. Ltd. ... vs Usha Pandey And Others
2019 Latest Caselaw 2113 ALL

Citation : 2019 Latest Caselaw 2113 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

M/S Oriental Insurance Co. Ltd. ... vs Usha Pandey And Others on 29 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 305 of 2000
 

 
Appellant :- M/S Oriental Insurance Co. Ltd. Gorakhpur
 
Respondent :- Usha Pandey And Others
 
Counsel for Appellant :- Aijaz Ahmad Khan
 
Counsel for Respondent :- Vashistha Tiwari,Dinkar Mani Tripathi
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Aijaz Ahmad Khan-Advocate has sought adjournment on the ground of illness.

List on 22.4.2019.

Order Date :- 29.3.2019

Mukesh

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