Maya Devi And Others vs U.P.S.R.T.C
2019 Latest Caselaw 2109 ALL

Citation : 2019 Latest Caselaw 2109 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Maya Devi And Others vs U.P.S.R.T.C on 29 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 822 of 1994
 

 
Appellant :- Maya Devi And Others
 
Respondent :- U.P.S.R.T.C
 
Counsel for Appellant :- Madhav Jain
 
Counsel for Respondent :- Jitendra Kumar
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Call for record of Court below so as to reach this Court on or before 30.4.2019.

Order Date :- 29.3.2019

Mukesh

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