Nisha Pandey And 2 Ors. vs State Of U.P.Thru Special Secy. ...
2019 Latest Caselaw 1991 ALL

Citation : 2019 Latest Caselaw 1991 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Nisha Pandey And 2 Ors. vs State Of U.P.Thru Special Secy. ... on 29 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 4491 of 2019
 

 
Petitioner :- Nisha Pandey And 2 Ors.
 
Respondent :- State Of U.P.Thru Special Secy. Basic Shiksha Lucknow & Ors.
 
Counsel for Petitioner :- Neelesh Kumar,Manish Nigam,Prabhat Mishra
 
Counsel for Respondent :- C.S.C.,Ajay Kumar,M.K. Awasthi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Allowed, vide my order of date passed on separate sheets in Writ Petition No.1188 (S/S) of 2019.

Order Date :- 29.3.2019

RBS/-

[Rajesh Singh Chauhan,J.]

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