C/M Patel Purva Madhyamik ... vs State Of U.P. And 2 Others
2019 Latest Caselaw 1917 ALL

Citation : 2019 Latest Caselaw 1917 ALL
Judgement Date : 28 March, 2019

Allahabad High Court

C/M Patel Purva Madhyamik ... vs State Of U.P. And 2 Others on 28 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2012 of 2019
 

 
Petitioner :- C/M Patel Purva Madhyamik Vidyalaya And Another
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Mohammad Ali Ausaf
 
Counsel for Respondent :- C.S.C.,Pankaj Kumar Singh
 

 
Hon'ble Prakash Padia,J.

Rejoinder affidavit filed today is taken on record.

On the request of learned counsel for the petitioners, put up tomorrow i.e. on 29.3.2019 in the additional cause list.

Order Date :- 28.3.2019

Pramod Tripathi

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