Citation : 2019 Latest Caselaw 1862 ALL
Judgement Date : 28 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 8241 of 2019 Petitioner :- Seema Praveen Respondent :- State Of U.P. Thru Secy.Medical & Health Services Lko.& Anr. Counsel for Petitioner :- Arun Kumar Mishra Counsel for Respondent :- C.S.C. Hon'ble Rajesh Singh Chauhan,J.
Heard Sri Arun Kumar Mishra, learned counsel for the petitioner.
Notice on behalf of opposite party No.1 has been accepted by the office of the learned Chief Standing Counsel.
Issue notice to opposite party No.2 returnable at an early date, for which, necessary steps be taken within a week.
Office to proceed accordingly.
Let the counter affidavit be filed within a period of two weeks. Rejoinder affidavit, if any, may be filed within a week thereafter.
List this petition in the week commencing 22.04.2019 as fresh.
Order Date :- 28.3.2019
Suresh/
[Rajesh Singh Chauhan,J.]
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