Rashmi vs State Of U.P. And 3 Others
2019 Latest Caselaw 1791 ALL

Citation : 2019 Latest Caselaw 1791 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

Rashmi vs State Of U.P. And 3 Others on 27 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 1998 of 2019
 

 
Petitioner :- Rashmi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ashwani Kumar Yadav
 
Counsel for Respondent :- C.S.C.,Yatindra
 

 
Hon'ble Prakash Padia,J.

Supplementary affidavit filed today is taken on record.

As prayed by learned counsel for the petitioner, list on 10.4.2019.

Order Date :- 27.3.2019

Pramod Tripathi

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