Citation : 2019 Latest Caselaw 1786 ALL
Judgement Date : 27 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 3634 of 2019 Petitioner :- Anuj Kumar Respondent :- State Of U.P. And 3 Others Counsel for Petitioner :- Yogesh Kumar Singh Counsel for Respondent :- C.S.C.,Raghvendra Pratap Singh Hon'ble Prakash Padia,J.
Supplementary affidavit filed today is taken on record.
Put up on 3.4.2019 in the additional cause list.
Order Date :- 27.3.2019
Pramod Tripathi
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