New India Assurance Co. Ltd. ... vs Smt. Kela Devi And Others
2019 Latest Caselaw 1759 ALL

Citation : 2019 Latest Caselaw 1759 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

New India Assurance Co. Ltd. ... vs Smt. Kela Devi And Others on 27 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 46 of 2001
 

 
Appellant :- New India Assurance Co. Ltd. Moradabad
 
Respondent :- Smt. Kela Devi And Others
 
Counsel for Appellant :- Ramesh Singh
 
Counsel for Respondent :- Sunita Sharma
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As a last chance to Ms.Sunita Sharma-Advocate, list on 8.4.2019.

Order Date :- 27.3.2019

Mukesh

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