The Oriental Insurance Com. Ltd. vs Sita Ram
2019 Latest Caselaw 1739 ALL

Citation : 2019 Latest Caselaw 1739 ALL
Judgement Date : 27 March, 2019

Allahabad High Court

The Oriental Insurance Com. Ltd. vs Sita Ram on 27 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 703 of 1993
 

 
Appellant :- The Oriental Insurance Com. Ltd.
 
Respondent :- Sita Ram
 
Counsel for Appellant :- A.N. Srivastava,Komal Mehrotra
 
Counsel for Respondent :- Amar Nath Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Amar Nath Srivastava-Advocate has absented himself.

As a last chance to him, list on 5.4.2019.

Order Date :- 27.3.2019

Mukesh

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