Shailendra Kumar Singh vs State Of U.P. And 3 Others
2019 Latest Caselaw 1656 ALL

Citation : 2019 Latest Caselaw 1656 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Shailendra Kumar Singh vs State Of U.P. And 3 Others on 26 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 4205 of 2019
 

 
Petitioner :- Shailendra Kumar Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Sanjay Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Bhupendra Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up on 29.3.2019 as fresh.

Order Date :- 26.3.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App