Suresh Chandra Gupta vs Rahul And 5 Others
2019 Latest Caselaw 1639 ALL

Citation : 2019 Latest Caselaw 1639 ALL
Judgement Date : 26 March, 2019

Allahabad High Court

Suresh Chandra Gupta vs Rahul And 5 Others on 26 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 2017 of 2019
 

 
Petitioner :- Suresh Chandra Gupta
 
Respondent :- Rahul And 5 Others
 
Counsel for Petitioner :- Ram Krishna Mishra,Anuradha Mishra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to respondent by speed / registered post returnable on 23.4.2019.

Steps be taken immediately.

Order Date :- 26.3.2019

Mukesh

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