Arun Kumar Agarwal vs Lalta Prasad
2019 Latest Caselaw 1594 ALL

Citation : 2019 Latest Caselaw 1594 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Arun Kumar Agarwal vs Lalta Prasad on 25 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 140 of 2019
 

 
Petitioner :- Arun Kmar Agarwal
 
Respondent :- Lalta Prasad
 
Counsel for Petitioner :- Ram Kishore Pandey,Himanshu Pandey
 

 
Hon'ble Manoj Kumar Gupta,J.

It is stated by brief holder of Sri Shyam Sundar advocate that Sri Shyam Sundar has entered appearance on behalf of the respondent but his name is not printed in the cause list.

List in the next cause list showing name of Sri Shyam Sundar as counsel for the respondent.

(Manoj Kumar Gupta, J.)

Order Date :- 25.3.2019

skv

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