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Smt. Javitri Devi vs State Of U.P. Thru Secy. Transport ...
2019 Latest Caselaw 1566 ALL

Citation : 2019 Latest Caselaw 1566 ALL
Judgement Date : 25 March, 2019

Allahabad High Court
Smt. Javitri Devi vs State Of U.P. Thru Secy. Transport ... on 25 March, 2019
Bench: Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 5119 of 2019
 
Petitioner :- Smt. Javitri Devi
 
Respondent :- State Of U.P. Thru Secy. Transport Lucknow And Ors.
 
Counsel for Petitioner :- Ghaus Beg
 
Counsel for Respondent :- C.S.C.,Krishna Kumar Pandey,Rajesh Kumar Verma,Ratnesh Chandra
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the parties, list this petition on 04.04.2019 as fresh.

The opposite party No.5 shall appear in person in terms of earlier order dated 22.02.2019, which provides that in case the instructions are not obtained from the opposite party No.5, the said opposite party shall appear in person.

Order Date :- 25.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

 

 

 
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