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Jagdish Kumar vs Room Singh And 24 Ors.
2019 Latest Caselaw 1558 ALL

Citation : 2019 Latest Caselaw 1558 ALL
Judgement Date : 25 March, 2019

Allahabad High Court
Jagdish Kumar vs Room Singh And 24 Ors. on 25 March, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 18753 of 2013
 

 
Petitioner :- Jagdish Kumar
 
Respondent :- Room Singh And 24 Ors.
 
Counsel for Petitioner :- A.K.Srivastava
 
Counsel for Respondent :- Ramendra Asthana
 

 
Hon'ble Manoj Kumar Gupta,J.

Re: Civil Misc. Restoration Application No.5 of 2019

Cause shown for non-appearance on 26.2.2019 is found to be sufficient.

Accordingly, the order dated 26.2.2019 dismissing the petition for want of prosecution is hereby recalled.

As prayed list after two weeks.

(Manoj Kumar Gupta, J.)

Order Date :- 25.3.2019

skv

 

 

 
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