Sri Gandhi Ashram Khadi Bhandar vs Sri Prabhukant Nagar
2019 Latest Caselaw 1557 ALL

Citation : 2019 Latest Caselaw 1557 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Sri Gandhi Ashram Khadi Bhandar vs Sri Prabhukant Nagar on 25 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 51240 of 2011
 

 
Petitioner :- Sri Gandhi Ashram Khadi Bhandar
 
Respondent :- Sri Prabhukant Nagar
 
Counsel for Petitioner :- Dr. Akhilesh Kumar Sharma
 
Counsel for Respondent :- Ashok Nath Tripathi
 

 
Hon'ble Manoj Kumar Gupta,J.

Dr. Akhilesh Kumar Sharma, counsel for the petitioner has sent illness slip.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 25.3.2019

skv

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