Smt. Subhawati And 3 Others vs Smt. Lalita And And Another
2019 Latest Caselaw 1554 ALL

Citation : 2019 Latest Caselaw 1554 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Smt. Subhawati And 3 Others vs Smt. Lalita And And Another on 25 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 816 of 2019
 

 
Petitioner :- Smt. Subhawati And 3 Others
 
Respondent :- Smt. Lalita And And Another
 
Counsel for Petitioner :- Rajesh Kumar Tiwari,Ruchi Gupta
 

 
Hon'ble Manoj Kumar Gupta,J.

List after three weeks alongwith office report regarding service of summons upon opposite parties 1 and 2.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 25.3.2019

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