Indradev Singh vs State Of U.P. And Another
2019 Latest Caselaw 1546 ALL

Citation : 2019 Latest Caselaw 1546 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Indradev Singh vs State Of U.P. And Another on 25 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- APPLICATION U/S 482 No. - 10852 of 2019
 

 
Applicant :- Indradev Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Raghwendra Prasad Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, put up day after tomorrow i.e. 27th March, 2019.

Order Date :- 25.3.2019

Mukesh

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