Radhey Shyam Singh vs Vijay Kumar Yadav
2019 Latest Caselaw 1538 ALL

Citation : 2019 Latest Caselaw 1538 ALL
Judgement Date : 25 March, 2019

Allahabad High Court

Radhey Shyam Singh vs Vijay Kumar Yadav on 25 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1326 of 2005
 

 
Appellant :- Radhey Shyam Singh
 
Respondent :- Vijay Kumar Yadav
 
Counsel for Appellant :- Sharve Singh,A.L. Jaiswal
 
Counsel for Respondent :- Mewa Lal Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Admit.

List on 22.4.2019 for final disposal.

Order Date :- 25.3.2019

Mukesh

Download the LatestLaws.com Mobile App